ABOUT DISTRICT COURT
Rewari Sessions Division
Rewari District came into existence on 1st November 1989. It was carved out of the areas which were previously parts of Gurgaon and Mohindergarh districts. Rewari is an old city, popularly known as Brass City. It is situated at a distance of 82 Kms from Delhi in its south-west. Rewari district is surrounded by Jhajjar, Mohindergarh and Gurgaon districts of Haryana on its north, west and east sides respectively. It is bound by Alwar district of Rajasthan State on its southern side.
It is believed that there was a King named Rewat at the time of Kauravs and Pandavs. He had a daughter named Rewati whom the King used to address as Rewa. In her name the King founded a city named Rewa wadi. Rewa was lateron married with Balram, the elder brother of Lord Krishna and the city Rewa wadi was given by the King as dowry in her marriage. In the course of time, city Rewa wadi came to known as Rewari.
Rewari district consists of two sub divisions; Bawal and Kosli, three tehsils namely Rewari, Kosli and Bawal and five blocks named Rewari, Jatusana, Khol, Bawal and Nahar. For the purpose of[...]
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LATEST ANNOUNCEMENTS
- Result of General/Child Counsellors in DLSA, Rewari
- Holding of Special Lok Adalat by the Hon’ble Supreme Court India from 29th July to 03 August 2024.
- Office order of the Chief Judicial Magistrate-cum- Secretary, District Legal Services Authority, Rewari.
- Ends. No. 1919 dated 21.02.2024 Standard Operating Procedure and Explanatory Memorandum in Consonance with S.O.P as per the Judgements dated 19.05.2023.
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